Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of West Bengal - Subsection Section 114(c) in Police Regulations, Calcutta, 1968 (c)Whenever an unidentified deadbody is photographed, particulars of the subject, as far as they are known, shall be clearly written on the back of the photo.
