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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

(4)[ "hirer" means a person who hires on payment of the prescribed charges space in a cold storage for storing agricultural produce;] [Substituted by the West Bengal Cold Storage (Licensing and Regulation) (Amendment) Act, 1978, section 2(a).]