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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(3)(iii) in Sri Sathya Sai University for Human Excellence Act, 2018

(iii)the nature and type of programmes of study and research to be undertaken by the University during a period of five academic years immediately following the commencement date;