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Madhya Pradesh High Court

Kisna vs The State Of Madhya Pradesh on 20 December, 2021

Author: Anjuli Palo

Bench: Anjuli Palo

1 MCRC-59636-2021 The High Court Of Madhya Pradesh MCRC No. 59636 of 2021 (KISNA Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 20-12-2021 None for the parties.

The case is adjourned.

(SMT. ANJULI PALO) JUDGE rj** Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2021.12.21 17:03:33 IST