Madhya Pradesh High Court
Kisna vs The State Of Madhya Pradesh on 20 December, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-59636-2021 The High Court Of Madhya Pradesh MCRC No. 59636 of 2021 (KISNA Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 20-12-2021 None for the parties.
The case is adjourned.
(SMT. ANJULI PALO) JUDGE rj** Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2021.12.21 17:03:33 IST