Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 4 December, 2023
O-33
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
VS
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: 04th DECEMBER, 2023.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhijit Sarkar, Adv.
Mr. Abhik Chitta Kundu, Adv.
...for the plaintiff The Court: Mr. Jayanta Sengupta, learned Counsel is appearing for the plaintiff.
The examination in chief of the plaintiff's witness No. 1 resumed today and during his evidence six documents being marked as Exhibits E to J.
Counsel for the plaintiff prays for time to examine the witness on the next date.
In view of the submission made by the Counsel for the plaintiff, examination in chief of the plaintiff's witness No. 1 is deferred.
Let the matter appear on 25th January, 2024 at 2 P.M. (KRISHNA RAO, J.) Sbghosh