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State of Rajasthan - Section

Section 68 in Rajasthan Registration Rules, 1955 Volume II

68. Miscellaneous Annual Returns by District Registrars.

- In addition to the above, the following miscellaneous annual returns shall also be submitted by the District Registrars to the Inspector General of Registration in respect of all Departmental Sub-Registrars:-
(i)Detailed statement of establishment as it stood on the 1st April in the form prescribed by the Accountant General, and.
(ii)Statement showing the number of inspection by the District Registrar, Deputy Inspector General and Inspector General.