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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1) in The Orissa Weights and Measures (Enforcement) Act, 1958

(1)On the coming into force of this Act by a notification under Sub-section (3) of Section 1 the enactments mentioned in the Schedule below shall stand repealed to the extent specified in the fourth column thereof;