Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165(3)] [Section 165] [Entire Act] Union of India - Subsection Section 165(3)(b) in The Income Tax Act, 2025 (b)in case, more than one price is determined by the most appropriate method, the price determined in such manner as may be prescribed.international