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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(xxiii) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(xxiii)not cause or allow to enter into be placed or carried in the vehicle any person whom he knows or has reason to believe to be suffering from any infectious or contagious disease or, the corpse of any person whom he knows or has reason to believe to have, been suffering from any such disease;