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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(2)(viii) in Hyderabad Metropolitan Development Authority Act, 2008

(viii)The form and manner of maintaining the Metropolitan Development land bank, handing over of government lands to the Metropolitan Development Authority, and requisition of lands for acquisition every year by the Metropolitan Development Authority;