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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(3)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(a)Require the licensee to take such action in respect of any matter arising out of the report as the Commission may think fit;