Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2) in Indian Institute of Teacher Education, Gujarat Act, 2010

(2)The Finance Committee shall meet at least once in every' six months. Three members of the Finance Committee shall form the quorum for a meeting.