Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Daman and Diu - Subsection Section 9(3) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016 (3)In case of rejection of the application, the Authority shall inform the applicant in Form 'I'.
