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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Himachal Pradesh - Subsection

Section 35(1)(b) in Himachal Pradesh General Sales Tax Act, 1968

(b)furnishes a certificate under sub-section (2) of section 6, which he knows or has reason to believe it to be false; or