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State of Jammu-Kashmir - Section

Section 14 in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

14. Qualification Bar.

- Notwithstanding anything contained in these Rules, the departmental tests/technical qualifications prescribed for appointment to the posts or for promotion from one post to the another or for drawal of increments shall continue to be operative as heretofore for the revised Pay Levels also.