Punjab-Haryana High Court
Tarsem Chand (Deceased) Through Lrs And ... vs State Of Punjab And Others on 26 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R.F.A. No. 4668 of 1998
Tarsem Chand (deceased) through LRs and another .. Appellants
vs
State of Punjab and others ... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Arun Palli, Senior Advocate with Mr. Sunil Garg and Mr. Rajiv Mittal, Advocates, for the appellants.
Mr. Vivek Chauhan, Assistant Advocate General, Punjab.
Mr. Ram Bilas Gupta, Advocate for Mr. G. S. Harike, Advocate, for Punjab Mandi Board.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 4665 of 1998 Mandir Shri Paras Nath and another vs State of Punjab and others.
26.3.2009 ( Rajesh Bindal) vs. Judge