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State of Kerala - Section

Section 137B in Kerala Land Reforms (Tenancy) Rules, 1970

137B. [ Casual vacancies among non-official members of Taluk Land Board. [Inserted by SRO. No. 355/73 dated 02/06/1973, published in K.G Extraordinary No. 479 dated 02/06/1973.]

- Casual vacancies among the non-official members of the Land Board shall be filled by the Government.]