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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(c)any other person related, whether by blood or marriage, to the panchayat employee or to the panchayat employee's wife or husband and wholly dependent on the panchayat employee;