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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(13) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(13)"Local authority" means a Municipal Corporation, Municipal Council, Notified Area Committee, Zila Panchayat, Janpad Panchayat, Gram Panchayat or Town Area Committee, as the case may be;