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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

(1)A memo of appearance filed in any Court other than the High Courts shall bear the Madhya Pradesh Adhivakta Kalyan Nidhi Stamp of the value of [Four rupees] [Inserted by M.P. Act 16 of 1999, Section 2, (w.e.f. 5-5-1999).].