Section 30M in The Iron Ore Mines Labour Welfare Cess Rules, 1963
30M. Commissioner to exercise functions of Chairman in certain cases.
- For areas where no Advisory Committee has been set up, the Iron Ore Mines Cess Commissioner shall exercise, the powers and discharge the functions of the Chairman under the provisions of these rules.] [Substituted, by G.S.R. 907, dated 31st May, 1967.]
