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[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2)(i) in The Delhi Water Board Act, 1998

(i)A Chairperson who shall be the Minister Incharge of the subject matter of the Government and a Vice Chairperson to be nominated by Speaker from amongst members as per clause 2 (iii).