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State of Madhya Pradesh - Section

Section 65 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

65. Submission of Annual Accounts and the Report.

- The annual accounts together with the administration report duly approved by the Janpad Panchayat shall be sent to the Divisional Commissioner on or before 10th day of June each year. A copy of the accounts and the Administration Report shall be required to be sent to the District Panchayat officer.