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State of Bihar - Section

Section 10 in The Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004

10. Hall Ticket.

- No person, other than the officers on duty, can enter the place of auction without producing hall ticket. The Excise Superintendent of the district or the Assistant Commissioner of Excise, as the case may be, shall issue hall ticket. Free of cost, to the real bidder or tenderer, or in his absence, to his authorised representative. A bidder, tenderer and authorised representative can make request for additional hall ticket for only one companion for which he shall have to deposit five thousand in cash, which will be refunded after the auction.