Gujarat High Court
Ansari Julaya Ayashabibi vs High Court Of Gujarat on 3 March, 2025
Author: Sunita Agarwal
Bench: Sunita Agarwal
NEUTRAL CITATION
C/SCA/2636/2025 ORDER DATED: 03/03/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 2636 of 2025
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ANSARI JULAYA AYASHABIBI & ORS.
Versus
HIGH COURT OF GUJARAT & ORS.
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Appearance:
MR. MITUL SHELAT WITH HARSH K RAVAL(9068) for the Petitioner(s)
No. 1,2,3,4,5,6,7,8
MS. HETAL PATEL, ASST.GOVERNMENT PLEADER for the
Respondent(s) No. 3
MR CHINTAN N DESAI(9940) for the Respondent(s) No. 1
MR SAURABH J MEHTA(2170) for the Respondent(s) No. 2
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CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE
SUNITA AGARWAL
and
HONOURABLE MR. JUSTICE PRANAV TRIVEDI
Date : 03/03/2025
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL)
1. Mr. Shalin Mehta, learned Senior Counsel assisted by Mr. Hamesh Naidu, learned advocate has put an appearance on behalf of the High Court - Respondent No.1.
2. Mr. Mithil J. Mehta, learned advocate has put an appearance along with Mr. Nandish Shah, learned advocate for the Bar Council of Gujarat.
3. Mr. Mitul Shelat, learned advocate assisted by Mr. Harsh K. Raval, learned advocate for the petitioner, at the outset, submitted that the petitioners be permitted to withdraw the present petition in Page 1 of 2 Uploaded by MR. SAHIL SAMIULLA RANGER(HC01898) on Fri Mar 07 2025 Downloaded on : Sat Mar 08 00:21:47 IST 2025 NEUTRAL CITATION C/SCA/2636/2025 ORDER DATED: 03/03/2025 undefined view of the subsequent developments in a matter, wherein issues raised herein are under consideration. Permission as prayed for is granted.
Dismissed as withdrawn.
(SUNITA AGARWAL, CJ ) (PRANAV TRIVEDI,J) SAHIL S. RANGER Page 2 of 2 Uploaded by MR. SAHIL SAMIULLA RANGER(HC01898) on Fri Mar 07 2025 Downloaded on : Sat Mar 08 00:21:47 IST 2025