Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] NCT Delhi - Subsection Section 7(3) in The Delhi Development Authority Act, 1957 (3)[ The master plan. may provide for any other matter which is necessary for the proper development of Delhi.] [Inserted by Act 56 of 1963, w.e.f. 30.12.1963]
