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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(18) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(18)to hold examinations, confer degrees, and post-graduate degrees and award diplomas and certificates and other academic distinctions on persons as prescribed;