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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(4) in Bihar Education Code, 1961

(4)Drill may be taught at any time during school hours that may be found suitable by the Headmaster/Principal. Deep breathing exercises in the fresh air under sufficient guidance and with the due precautions may be introduced at any time between the school periods.