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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Punjab - Subsection

Section 148(7) in The Punjab Motor Vehicles Rules, 1989

(7)In the public service vehicle plied in the urban area where the turnover of passengers is large, the number of stops is great and the duration of stop is very short, different opening may be provided for entrance and exit in addition to the emergency and driver's exit.