Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 779] [Entire Act]

Bengal Presidency - Subsection

Section 779(iv) in Police Regulations, Bengal , 1943

(iv)To ensure a constable obtaining his increment on the proper date, his service roll shall be examined at the beginning of each year, and a note made of those men who will ordinarily attain their increment during the year.