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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(IA) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(IA)The symbols given in this paragraph when appear elsewhere in this chapter, they shall have the meaning as defined in this rule.