Section 14(2) in The Indian Forest Service (Probation) Rules, 1968
(2)A person referred to in sub-rule (3) of Rule 3 shall receive salary in the stage fixed for him in the senior scale in accordance with Rule 4 of the Indian Forests Service (Pay) Rules, 1968 [and also draw increments which may be due to him.] [Inserted by D.P. Notification No. 7/13/71-AIS (IV), dated 27th August, 1971 (w.e.f. 9th October, 1971).]
