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State of Punjab - Section

Section 26 in Punjab Excise Bonded Warehouse Rules, 1957

26.

All fittings or articles connected with the supply, storage, gauging, handling and issue of liquor including vats, casks, tanks, pumps, pipes, corks, measures, vessels, etc., shall be provided by the licensee. The licensee is responsible for the safe custody of the stock or liquor.