Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Delhi High Court - Orders

N.K College Of Pharmacy vs Pharmacy Council Of India & Anr on 19 November, 2020

Author: Chief Justice

Bench: Chief Justice

                             $~29 to 31 & 42 to 45
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                             +      LPA 341/2020 & CM APPLs. 28943-28945/2020

                                    N.K COLLEGE OF PHARMACY                       ..... Appellant

                                                            versus

                                    PHARMACY COUNCIL OF INDIA & ANR.            ..... Respondents


                             +      LPA 345/2020 & CM APPLs. 29084-29086/2020

                                    DATTAKALA INSTITUTE OF PHARMACY THROUGH
                                    DATTAKALA SHIKSHAN SANSTHA REGD THROUGH
                                    ITS PRESIDENT PROF RAMDAS M ZOL    ..... Appellant

                                                            versus

                                    PHARMACY COUNCIL OF INDIA & ANR.            ..... Respondents


                             +      LPA 349/2020 & CM APPL. 29481/2020

                                    RUHI CONVENT EDUCATION AND
                                    RESEARCH SOCIETY                              ..... Appellant

                                                            versus

                                     PHARMACY COUNCIL OF INDIA & ANR.           ..... Respondents


                             +      LPA 317/2020 & CM APPL. 27319/2020

                                    JAGANNATH INSTITUTE OF PHARMACY               ..... Appellant

                                                            versus


Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR                        LPA 341/2020 & Other Connected Matters                     Page 1 of 3
Location:
Signing Date:20.11.2020
19:25:31
                                     PHARMACY COUNCIL OF INDIA & ANR.                ..... Respondents


                             +      LPA 330/2020 & CM APPL. 28219/2020

                                    ARYA COLLEGE OF EDUCATION                          ..... Appellant

                                                            versus

                                    PHARMACY COUNCIL OF INDIA & ANR.                ..... Respondents


                             +      LPA 331/2020 & CM APPL. 28249/2020

                                    JAIHIND COLLEGE OF PHARMACY                        ..... Appellant

                                                            versus

                                    PHARMACY COUNCIL OF INDIA & ANR.                ..... Respondents


                             +      LPA 333/2020 & CM APPL. 28269/2020

                                    DK AUTI COLLEGE OF PHARMACY                        ..... Appellant

                                                            versus

                                    PHARMACY COUNCIL OF INDIA & ANR.                ..... Respondents


                             Present:-      Mr. Sanjay Sharawat, Advocate for Appellant in LPA
                                            341/2020.
                                            Mr. Atul Babasaheb Dakh, Advocate for Appellant in LPA
                                            No. 345/2020.
                                            Mr. Zoheb Hossain, Advocate for Pharmacy Council of
                                            India/R-1.
                                            Mr. Piyush Goyal, Advocate for R-3 in LPA 345/2020.


Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR                        LPA 341/2020 & Other Connected Matters                          Page 2 of 3
Location:
Signing Date:20.11.2020
19:25:31
                                                     ORDER

% 19.11.2020 The proceedings in the matter have been conducted through video conferencing.

The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Mr. Justice Prateek Jalan) could not assemble today.

List on 25.11.2020.

BY ORDER (COURT MASTER) NOVEMBER 19, 2020 'pv' Signature Not Verified Digitally Signed By:PANKAJ KUMAR LPA 341/2020 & Other Connected Matters Page 3 of 3 Location: Signing Date:20.11.2020 19:25:31