Delhi High Court - Orders
N.K College Of Pharmacy vs Pharmacy Council Of India & Anr on 19 November, 2020
Author: Chief Justice
Bench: Chief Justice
$~29 to 31 & 42 to 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 341/2020 & CM APPLs. 28943-28945/2020
N.K COLLEGE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 345/2020 & CM APPLs. 29084-29086/2020
DATTAKALA INSTITUTE OF PHARMACY THROUGH
DATTAKALA SHIKSHAN SANSTHA REGD THROUGH
ITS PRESIDENT PROF RAMDAS M ZOL ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 349/2020 & CM APPL. 29481/2020
RUHI CONVENT EDUCATION AND
RESEARCH SOCIETY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 317/2020 & CM APPL. 27319/2020
JAGANNATH INSTITUTE OF PHARMACY ..... Appellant
versus
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR LPA 341/2020 & Other Connected Matters Page 1 of 3
Location:
Signing Date:20.11.2020
19:25:31
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 330/2020 & CM APPL. 28219/2020
ARYA COLLEGE OF EDUCATION ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 331/2020 & CM APPL. 28249/2020
JAIHIND COLLEGE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 333/2020 & CM APPL. 28269/2020
DK AUTI COLLEGE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
Present:- Mr. Sanjay Sharawat, Advocate for Appellant in LPA
341/2020.
Mr. Atul Babasaheb Dakh, Advocate for Appellant in LPA
No. 345/2020.
Mr. Zoheb Hossain, Advocate for Pharmacy Council of
India/R-1.
Mr. Piyush Goyal, Advocate for R-3 in LPA 345/2020.
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR LPA 341/2020 & Other Connected Matters Page 2 of 3
Location:
Signing Date:20.11.2020
19:25:31
ORDER
% 19.11.2020 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Mr. Justice Prateek Jalan) could not assemble today.
List on 25.11.2020.
BY ORDER (COURT MASTER) NOVEMBER 19, 2020 'pv' Signature Not Verified Digitally Signed By:PANKAJ KUMAR LPA 341/2020 & Other Connected Matters Page 3 of 3 Location: Signing Date:20.11.2020 19:25:31