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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 8 in The Salaries And Allowances Of Minister Act, 1952

8. Advances to Ministers for purchase of motorcars.

There may be paid to any Minister by way of a repayable advance such sum of money as may be determined by rules made in this behalf for the purchase of a motor-car in order that he may be able to discharge conveniently and efficiently the duties of his office.