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[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(2)(a) in Alagappa University Act, 1985

(a)shall have pursued an approved course of study in a University college or laboratory [or in as affiliated college or approved college] [Inserted by Tamil Nadu Universities Laws (Amendment) Act, 2002 (Tamil Nadu Act 35 of 2002).] unless exempted therefrom in the manner prescribed by the statutes and shall have passed the prescribed examination of the University; or