Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Chattisgarh - Subsection Section 37(4) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (4)The Finance Officer shall, before such date as prescribed, prepare the annual financial estimates for the ensuing year.
