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State of Madhya Pradesh - Section

Section 5 in The M.P. Vinirdishta Bhrashta Acharan Nivaran (Registration and Development of Colonies) Rules, 1982

5. Grant or Refusal of Licence.

- When the Collector decides to grant licence, he shall grant the same in Form II subject to such terms, conditions and restrictions, if any, as he may deem fit to specify in the licence. Reasons for grant or refusal of licence shall be recorded in writing.