Section 75(1)(g) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

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Union of India - Subsection

Section 75(1)(g) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(g)If the licence fee had not been recovered upto the date of death and the family intends to retain Commission's accommodation for the permissible period of four months or as may be prescribed by the Commission, from the date of death of the employee, details of the-

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Union of India - Subsection

Section 75(1)(g) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984