Delhi High Court - Orders
M/S Fle Fastline Express Pvt. Ltd., ... vs Commissioner Of Customs (Air Cargo ... on 18 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~ 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10893/2020
M/S FLE FASTLINE EXPRESS PVT. LTD., THROUGH ITS
DIRECTOR, SH. DHRUV SONAK ..... Petitioner
Through: Mr. Akhil Krishan Maggu, Mr. Vikas
Sareen & Mr. Ayush Mittal,
Advocates.
versus
COMMISSIONER OF CUSTOMS (AIR CARGO EXPORTS), NEW
CUSTOMS HOUSE, NEW DELHI ..... Respondent
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel for Income tax with Mr.
Vipul Agarwal, Jr. Standing Counsel
for Income tax and Mr. Parth
Semwal, Jr. Standing Counsel for
Income tax.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 18.01.2023
1. This hearing has been done through hybrid mode. CM APPL. 34151/2020 (for exemption)
2. Allowed, subject to all just exceptions. Application is disposed of. W.P.(C) 10893/2020
3. Ld. Counsel for the Petitioner wishes to move an application to place the amended memo of parties on record.
4. List before the Registrar for completion of service and pleadings on 28th March, 2023.
5. List before the Court on 7th August, 2023.
PRATHIBA M. SINGH, J.
JANUARY 18, 2023/MR/AM Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:20.01.2023 17:06:01