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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Andhra Pradesh - Subsection

Section 113(2)(iv) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iv)the giving of financial aid to indigent Vedic Schools and indigent Veda Scholars or Veda Pandits ;