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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 91(2)(e) in The Andaman and Nicobar Islands Excise Regulation, 2012

(e)the fees, the period for, the terms and conditions and the form, for grant of licence or permit under section 13;