Section 8(1)(d) in The Midnapore Homoeopathic Medical College And Hospital (Taking Over Of Management And Subsequent Acquisition) Act, 1984

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(d)fails, without any reasonable cause, to submit any accounts, books or other documents, when required to do so,

Legal Document View