Section 5 in Telangana Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997
5. Repeal of Ordinance 25 of 1996 and Ordinance 4 of 1997.
- The Andhra Pradesh Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Ordinance, 1996 and the Andhra Pradesh Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Ordinance, 1997 are hereby repealed.
