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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(7) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(7)If the committee constituted under sub-section (6) fails to submit the panel within the period specified therein the Kuladhipati shall appoint any educationist to be Kulpati after consultation with the State Government.