Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 405] [Entire Act] State of Punjab - Subsection Section 405(a) in The Punjab Municipal Act, 1999 (a)in consequence of any material misrepresetation or any fraudulent statement in the notice given or information furnished under section 401 or section 404; or
