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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(2)(c) in Karnataka Transparency in Public Procurements Rules, 2000

(c)In the case of construction tenders, detailed estates shall be prepared by the competent technical authorities based on the schedule or rates and standard data as revised from time to time.