Madhya Pradesh High Court
Navbheet Kumar vs The State Of Madhya Pradesh on 16 December, 2016
MCRC-11497-2016
(NAVBHEET KUMAR Vs THE STATE OF MADHYA PRADESH)
16-12-2016
Common Order
1 2 3 4 5
Advocate for the Advocate for the List on the date
S.
Case No. applicant(s) respondents/
No.
State
17 MCRC 12402/16 None Shri Vijaywargiya Next week
18 MCRC 12455/16 None Shri Vijaywargiya Next week
19 MCRC 12628/16 None Shri Vijaywargiya Next week
20 MCRC 12646/16 None Shri Vijaywargiya Next week
37 MCRC 9174/16 None After vacation
36 MCRC 8182/16 None After vacation
34 MCRC 6112/16 None After vacation
35 MCRC 7043/16 None After vacation
31 CRR 1443/16 None Shri Vijaywargiya After vacation
21 CRA 909/13 None Shri Vijaywargiya After vacation
22 CRA 458/16 None Shri Vijaywargiya After vacation
23 CRR 656/16 None Shri Vijaywargiya After vacation
23.1 CRR 658/16 None Shri Vijaywargiya After vacation
23.2 CRR 733/16 None Shri Vijaywargiya After vacation
16 MCRC 12208/16 None Shri Vijaywargiya Next week
32 CRA 1602/16 None Shri Vijaywargiya Next week
24 CRA 1166/16 None After vacation
25 CRA 1395/16 None Shri Vijaywargiya After vacation
15 MCRC 12059/16 None Shri Vijaywargiya Next week
26 CRR 615/16 None After vacation
7 MCRC 10991/16 None Shri Vijaywargiya Next week
8 MCRC 11243/16 None Shri Vijaywargiya Next week
9 MCRC 11444/16 None Shri Vijaywargiya Next week
10 MCRC 11497/16 None Shri Vijaywargiya Next week
11 MCRC 11533/16 None Shri Vijaywargiya Next week
12 MCRC 12033/16 None Shri Vijaywargiya Next week
13 MCRC 12040/16 None Shri Vijaywargiya Next week
14 MCRC 12052/16 None Shri Vijaywargiya Next week
3 MCRC 12577/16 None Shri Vijaywargiya Next week
4 MCRC 10501/16 None Shri Vijaywargiya Next week
5 MCRC 10590/16 None Shri Vijaywargiya Next week
27 Cr.A.662/15 None Shri Vijaywargiya Next week
5 MCRC 10590/16 None Shri Vijaywargiya Next week
6 MCRC 10973/16 None Shri Vijaywargiya Next week
2 MCRC 12296/16 None Shri Vijaywargiya Next week
1 MCRC 12258/16 None Shri Vijaywargiya Next week
1.1 MCRC 12251/16 None Shri Vijaywargiya Next week
28 MCRC 1091/15 None After vacation
29 MCRC 72/16 None After vacation
30 CRR 619/16 None Shri Vijaywargiya After vacation
Learned Counsel for the petitioner(s)/applicant(s)/ appellant(s) prays for and is granted time to argue the matter.
List as per direction in column no.5 against the respective case.
(VED PRAKASH SHARMA) JUDGE