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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(6) in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981

(6)If the application for withdrawal of election petition is granted by the prescribed authority the petitioner shall be ordered to pay the costs of the respondent incurred or such portion thereof as the prescribed authority may deem fit.