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[Cites 0, Cited by 0] [Section 581G(3)] [Section 581G] [Entire Act]

Union of India - Subsection

Section 581G(3)(j) in The Companies (Amendment) Act, 2002

(j)the amount of reserves, sources from which funds may be raised, limitation on raising of funds, restriction on the use of such funds and the extent of debt that may be contracted and the conditions thereof;